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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Goa - Subsection

Section 89(1) in The Goa, Daman and Diu Public Health Act, 1985

(1)the person or authority in charge of any fair or festival as notified from time to time by the Government, in this behalf shall, not less than 15 days before the commencement, intimate to the local authority and Health Officer, or in the case such fair or festival is to be held within the jurisdiction or more than one local authority to each of the local authorities concerned, the date of commencement of such fair or festival, and the period for which it will last.