Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 450] [Entire Act]

State of Jharkhand - Subsection

Section 450(iii) in Bihar Education Code, 1961

(iii)to secure adequate care and protection of children and youths.