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State of Odisha - Section

Section 9 in The Orissa District Planning Committees Act, 1998

9. Conditions of office of members.

(1)The office of the Chairperson and every other member shall be honorary :Provided that he may be paid such honorarium as the Government may by rules, determine from time to time.
(2)The members shall be paid such sitting fee for every meeting they attend and such travelling and daily allowances as the Government may by rules, determine.