Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(1) in The Orissa District Planning Committees Act, 1998 (1)The office of the Chairperson and every other member shall be honorary :Provided that he may be paid such honorarium as the Government may by rules, determine from time to time.
