Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81M(20)] [Section 81M] [Entire Act] State of Kerala - Subsection Section 81M(20)(c) in Kerala Factories Rules, 1957 (c)Information regarding fuel oil temperature, pressure thermic fluid inlet/outlet pressure and temperature, fuel gas temperature, recorded at 4 hourly intervals.