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[Cites 0, Cited by 0] [Section 81M] [Entire Act]

State of Kerala - Subsection

Section 81M(20) in Kerala Factories Rules, 1957

(20)A separate register containing the following information shall be maintained:
(a)Weekly checks carried out confirming the effectiveness of the inter-lock.
(b)Weekly checks confirming that all accessories are in good state of repairs; and
(c)Information regarding fuel oil temperature, pressure thermic fluid inlet/outlet pressure and temperature, fuel gas temperature, recorded at 4 hourly intervals.