Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)Under no circumstance should effluent from a septic tank be allowed in to an open channel, drain or body of water without adequate treatment.