Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act] Securities And Exchange Board Of India - Subsection Section 93(1)(b) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018 (b)fails to furnish any information relating to its activity as an issuer as required under these regulations;