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State of Punjab - Section

Section 29 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

29. Liability to abide by the regulations and orders.

- Every employee shall conform to abide by these Regulations and shall observe, comply with and obey all orders and directions which may from time to time be given to him by any person or persons under whose jurisdiction, superintendence or control he may for the time being be placed.