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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(3)(b) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(b)exercise and perform such powers, duties and functions as may be entrusted to him by the Board by regulations and shall assist the Managing Director of the BOard in all the matters for the purposes of carrying out the provisions of the Act, the rules and the regulations made thereunder;