Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(5) in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006 (5)Pending approval of investment plan by the Commission, scheme(s) can be posed to the State Government/Financial Institutions for approval/financing.
