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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30(2) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(2)Ex- officio members:-
(i)Deputy Commissioner - Vice Chairman;
(ii)Dy. Director of Agriculture;
(iii)Dy. Director of Horticulture;
(iv)Dy. Director of Animal Husbandry;
(v)In charge, Krishi Vigyan Kendra; and
(vi)Secretary of the Committee.