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State of Himachal Pradesh - Section

Section 30 in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

30. Constitution of the Committee.

(1)A Committee shall consist of sixteen members of whom six shall be ex-officio members and ten nonofficial members.
(2)Ex- officio members:-
(i)Deputy Commissioner - Vice Chairman;
(ii)Dy. Director of Agriculture;
(iii)Dy. Director of Horticulture;
(iv)Dy. Director of Animal Husbandry;
(v)In charge, Krishi Vigyan Kendra; and
(vi)Secretary of the Committee.
(3)The non-official members shall be appointed by the State Government out of a panel of names given by the Deputy Commissioner concerned equal to twice the number of vacancies to be filled up, in the manner provided here under:-
(i)nine non-official members from the producers of the notified market area; and
(ii)one non-official members from the traders registered under section 40, from the notified market area.