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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Telangana - Subsection

Section 56(5)(ix) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(ix)the special arrangements, if any, which may be made for residence, discipline and teaching of women students and the provision of special courses of study for women;