Section 56(5) in Sri Konda Laxman Telangana State Horticultural University Act, 2007
(5)The Academic Council may make regulations for,-(i)the establishment and abolition of hostels maintained by the University;(ii)the institution of fellowships, scholarships stipend, bursaries, medals and prizes and the conditions of award thereof;(iii)the entrance or admission of the students to the University and their enrollment and continuance as such and the conditions and procedures for dropping students from enrollment;(iv)the fees which may be charged by the University;(v)the courses of study to be laid down for all degrees, diplomas and certificates of the University;(vi)the conditions under which students shall be admitted to the degrees, diplomas or other courses and examinations of the University and their eligibility for the award of degrees and diplomas;(vii)the conditions for conferment of degrees and other academic distinctions;(viii)the maintenance of discipline among the students of the University;(ix)the special arrangements, if any, which may be made for residence, discipline and teaching of women students and the provision of special courses of study for women;(x)the conditions of residence of students of the University and the levy of fees for residence in hostels;(xi)the recognition and management of hostels not maintained by the University;(xii)the conditions and mode of appointment and the duties of examining bodies and examiners;(xiii)the conduct of examinations;(xiv)any other matter connected with the academic affairs of the University.
