Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 246] [Entire Act] State of Tamilnadu - Subsection Section 246(2) in The Coimbatore City Municipal Corporation Act, 1981 (2)The width of such proposed streets shall not ordinarily be less than fifteen metres or in any area covered by huts, nine metres.
