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State of Tamilnadu - Section

Section 246 in The Coimbatore City Municipal Corporation Act, 1981

246. Projected street.

(1)The standing committee may prepare schemes and plans of proposed public streets showing the direction of such streets, the street alignment and building line on each side of them, their intended width and such other details as may appear desirable.
(2)The width of such proposed streets shall not ordinarily be less than fifteen metres or in any area covered by huts, nine metres.
(3)When any plan has been prepared under sub-section (1), the provisions of section 244 shall apply to all buildings, so far as they stand across the street alignment of the projected street.