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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(C) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(C)Category C: Un-Aided Non-Minority Colleges. - The Convenor, LPCET 2004 shall allot candidates to the extent of 85% of seats in Private Un-aided Non-minority Colleges from the Common merit list of candidates as per rules. The management shall fill up 15% of the remaining seats from out of the candidates eligible and qualified in LPCET 2004/a Common Entrance Test conducted by Association of Managements of Pandit Training Colleges i.e., LPCET-AC as per their option.