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State of Odisha - Section

Section 3 in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

3. Composition of the Service.

(1)The Service shall consist of the following cadre; namely :
(i)Audit Superintendent, and
(ii)Auditor
(2)The Service may consist of such number of permanent posts including leave; training and deputation reserve as the Government may determine from time to time.