Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

(1)The Service shall consist of the following cadre; namely :
(i)Audit Superintendent, and
(ii)Auditor