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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(7) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(7)The contract farming purchaser shall be considered to have thoroughly inspected the produce at the time of delivery and have no right to retract it.