Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Madhya Pradesh - Subsection Section 32(1) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976 (1)The Board shall cause the books an accounts of the Nigam to be balanced and closed as on the thirtieth day of June each year.
