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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(a) in The Wild Life (Protection) Act, 1972

(a)keep records, and submit such returns of his dealings, as may be prescribed,-
(i)to the Director or any other officer authorised by him in this behalf, and
(ii)to the Chief Wild Life Warden or the authorised officer; and