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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(4) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

(4)The Quarterly report under Sub-clause (3) shall be furnished to the Commission within 15 days of the close of the quarter and the annual report under the said Sub-clause (3) shall be furnished to the Commission within 30 days of the close of the financial year.