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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The M.P. Prakoshtha Swamitva Rules, 1976

(b)[x x x] [Omitted by Notification No. 2889-994-XXXII-1-80, dated 7-9-1981.]