Section 2 in The M.P. Prakoshtha Swamitva Rules, 1976
2. Definitions.
- In these rules unless the context requires otherwise :-(a)"Act" means the Madhya Pradesh Prakoshtha Swamitva Adhiniyam, 1976;(b)[x x x] [Omitted by Notification No. 2889-994-XXXII-1-80, dated 7-9-1981.](c)"Form" means a form appended to these rules;(d)"Section" means a section of the Act.
