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[Cites 1, Cited by 4]

Punjab-Haryana High Court

Union Of India vs Gurmail Singh And Ors on 25 November, 2014

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

                                           IN THE HIGH COURT OF PUNJAB & HARYANA
                                                       AT CHANDIGARH

                                                                              CR No. 5244-2014 (O&M)
                                                                              DATE OF DECISION : 25.11.2014

                  Union of India
                                                                                      ..... Petitioner
                                                 Vs.
                  Gurmail Singh @ Gurvail Singh & others

                                                                                      .....Respondents.

                  CORAM :- HON'BLE MR.JUSTICE RAKESH KUMAR JAIN

                  Present:-                      Mrs.Kulwant Kaur Kahlon, Advocate
                                                 for the petitioner.

                                                 Ms.Sangeeta Dhanda, Advocate
                                                 for the respondents.

                                                       ***

                  RAKESH KUMAR JAIN, J.

For orders, see separate detailed order passed in CR No.4345 of 2014 titled as Union of India Vs. Manjit Singh & others of even date.

(Rakesh Kumar Jain) Judge 25.11.2014 Sharma Pooja POOJA SHARMA 2014.11.26 12:57 I attest to the accuracy and integrity of this document Punjab and Haryana High Court, Chandigarh