Punjab-Haryana High Court
Union Of India vs Gurmail Singh And Ors on 25 November, 2014
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CR No. 5244-2014 (O&M)
DATE OF DECISION : 25.11.2014
Union of India
..... Petitioner
Vs.
Gurmail Singh @ Gurvail Singh & others
.....Respondents.
CORAM :- HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present:- Mrs.Kulwant Kaur Kahlon, Advocate
for the petitioner.
Ms.Sangeeta Dhanda, Advocate
for the respondents.
***
RAKESH KUMAR JAIN, J.
For orders, see separate detailed order passed in CR No.4345 of 2014 titled as Union of India Vs. Manjit Singh & others of even date.
(Rakesh Kumar Jain) Judge 25.11.2014 Sharma Pooja POOJA SHARMA 2014.11.26 12:57 I attest to the accuracy and integrity of this document Punjab and Haryana High Court, Chandigarh