Himachal Pradesh High Court
Prakasho Devi vs . State Of H.P. & Ors. on 11 January, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Prakasho Devi vs. State of H.P. & Ors. CWP No. 8649 of 2022 .
11.01.2023 Present: Mr. Romesh Verma, Senior Advocate, with Mr. Hitesh Verma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. Yashwardhan Chauhan, Senior Additional Advocate General, Mr. Y.P.S. Dhaulta, Additional Advocate General and Mr. J.S. Guleria, Deputy Advocate General, for respondent No.1 & 2-State.
Mr. Vinod Chauhan, Advocate, for respondent No.3.
Issue notice. Mr. Y.P.S. Dhaulta, learned Additional Advocate General and Mr. Vinod Chauhan, Advocate, appear and waive service of notice on behalf of respondent No.1 & 2 and 3, respectively. Reply, if any, be filed well before the next date of hearing.
As prayed for, list on 12.04.2023.
CMP No. 17510 of 2022The instant application is disposed of with a direction to the applicant to file typed copies of Annexures before the next date of hearing.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 11, 2023 (Vinod) ::: Downloaded on - 12/01/2023 20:33:16 :::CIS