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[Cites 1, Cited by 30]

Himachal Pradesh High Court

Parkasho Devi & Ors. vs . The State Of H.P. & Ors. on 31 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Parkasho Devi & Ors. vs. The State of H.P. & Ors.

a/w connected matters.

CWPOA No. 1616 of 2019 .

with CWPOA Nos.4386, 4536, 4542, 4551, 4570, 4785, 4814, 4861, 4869, 4870, 4940, 4945, 5461,5511,7965 of 2019, 557 of 2020 and CWP No. 1096 of 2021 31.03.2022. Present: Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, Mr. Ramakant Sharma, Mr. V.D. Khidtta, Mr. Narender Sharma, Mr. A.K. Gupta, Advocates, for the respective petitioner(s).

Mr. Vinod Thakur, Additional Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondents-State.

List on 21.04.2022, as prayed for.

(Tarlok Singh Chauhan) Judge 31st March, 2022.

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