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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Bipan Sharma vs . Nhpc & Others on 9 November, 2022

Bench: Sabina, Sushil Kukreja

Bipan Sharma Vs. NHPC & Others .

CWP No.399 of 2022.

09.11.2022 Present: Ms. Madhurika Sekhon Verma, Advocate for the petitioner.

Ms. Shreya Chauhan, Advocate for respondent No.1.

Mr. Navlesh Verma, Advocate for respondent No.3.

r to Learned counsel for respondent No.1 has submitted that she is appearing only on behalf of respondent No.1 and due to inadvertence, her presence has been marked on behalf of respondent No.2 also.

Let notice be issued to respondent No.2 for 20th March, 2023, on taking steps within a week.

(Sabina) Judge (Sushil Kukreja) Judge November 09, 2022 (ps) ::: Downloaded on - 09/11/2022 20:32:16 :::CIS