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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Bipan Sharma vs . Nhpc & Ors. on 13 September, 2022

Bench: Sabina, Sushil Kukreja

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Bipan Sharma vs. NHPC & Ors.

CWP No.399 of 2022 13.09.2022 Present: Ms. Kalanute Verma, Advocate on behalf of Ms. Madhurika Sekhon Verma, Advocate, for the petitioner.

Mr. Shivank Panta, Advocate on behalf of Ms. Shreya Chauhan, Advocate, for respondent Nos.1 & 2.

Mr. Navlesh Verma, Advocate, for respondent No.3.

Learned counsel for respondent Nos.1 & 2 seeks more time to file reply.

List again on 09.11.2022.

In the meantime, rejoinder to reply filed on behalf of respondent No.3, if any, be also filed.

( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 13/09/2022 20:06:59 :::CIS