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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in The Rajasthan Veterinary Council Rules, 1988

(1)The President and other members of the State Council other than the State Government officials and ex-officio members shall, under section 41 of the Act, be paid travelling allowance as applicable to Class I officers of the Government of Rajasthan, for attending the meetings of the said Council and Committee(s).