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[Cites 0, Cited by 0] [Section 500] [Entire Act]

State of Jharkhand - Subsection

Section 500(a) in Bihar Education Code, 1961

(a)For Head Maulvis of High schools. - Either (i) a pass at the Alim Examination of the Madrasa Examination Board with Persian as an optional subject, or (ii) an M.A. degree in Persian. Preference should be given to candidates with a good knowledge of Urdu and, in the case of candidates of class (i), to those with some knowledge of English also.