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State of Jharkhand - Section

Section 500 in Bihar Education Code, 1961

500. Qualification required for Maulvis.

- The following are the qualifications prescribed for the different classes of posts to which Maulvis are appointed:-
(a)For Head Maulvis of High schools. - Either (i) a pass at the Alim Examination of the Madrasa Examination Board with Persian as an optional subject, or (ii) an M.A. degree in Persian. Preference should be given to candidates with a good knowledge of Urdu and, in the case of candidates of class (i), to those with some knowledge of English also.
(b)For second Maulvis of High schools. - Either (i) a pass at the Maulvi Examination of the Madrasa Examination Board or (ii) a pass at the C. T. Examination.
All Maulavis (other than those who have passed the C. T. Examination) who are appointed to posts coming under the head (a) and (b) above are required before confirmation to pass the Half-Yearly Examination in the Art of Teaching held by the Regional Deputy Director of Education.(G. O. no. 3774-E., dated the 7th December 1936.)