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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1) in The Tamil Nadu State Agricultural Council Act, 2009

(1)The Council shall constitute from among its members an executive committee and may constitute such other committees for such general or specific purposes as the Council considers necessary and may co-opt any person or persons specifically qualified to advise on any matter to any committee other than executive committee. The composition anti function of executive committee shall be such as may be provided in the regulation.