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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Uttarakhand - Subsection

Section 115(2) in Uttarakhand Panchayati Raj Act, 2016

(2)Subject to the provisions of sub-section (1) heads of departments of a Zila Panchayat in the case of officers and other servants working in their respective departments and the Chief Officer in the case of other officers and, servants may assign to them powers, functions and duties.