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State of Uttarakhand - Section

Section 115 in Uttarakhand Panchayati Raj Act, 2016

115. Powers, functions and duties of officers and other servants of Zila Panchayats.

(1)The powers, functions and duties of the officers and other servants of Zila Panchayats shall be such as may be provided by or under this Act, by or under any other enactment and by rules.
(2)Subject to the provisions of sub-section (1) heads of departments of a Zila Panchayat in the case of officers and other servants working in their respective departments and the Chief Officer in the case of other officers and, servants may assign to them powers, functions and duties.