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[Cites 0, Cited by 0] [Section 73J] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73J(18) in The M.P. Factories Rules, 1962

(18)The thermic fluid shall conform to the specifications prescribed by the manufacturers and shall be tested by competent person for suitability at least once in every three months period. Such test shall include test for acidity, suspended matter, ash contents, viscosity and flash point.