Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(8)] [Section 21] [Entire Act] State of Odisha - Subsection Section 21(8)(a) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969 (a)The dining hall shall accommodate at a time at least 30 per cent of the employees working at a time.