Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 38 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

38. Special Employment Exchange to which vacancies are to be notified.

(1)Vacancies in posts of technical and scientific nature occurring in establishment shall be notified to such special Employment Exchange as may be specified by the State Government by notification in the Government Gazette, in this behalf.
(2)Vacancies other than those specified in sub-rule (1) shall be notified to the local Special Employment Exchange concerned.