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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(1) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(1)Vacancies in posts of technical and scientific nature occurring in establishment shall be notified to such special Employment Exchange as may be specified by the State Government by notification in the Government Gazette, in this behalf.