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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(3) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(3)The functions of the panel are -
(a)to review the working of various provisions of this Code, the Tamil Nadu Electricity Grid Code and the Supply Code.;
(b)to consider the suggestions received from Licensees, consumers and other interested persons;
(c)to consider and offer its views on any specific matter as may be referred to it by the Commission.