Section 10(ii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004
(ii)The Convener shall draw advances from the Andhra Pradesh State Council of Higher Education to incur necessary expenditure for items/services connected with the Ed.CETT and submit for audit to the Local fund Audit and report thereof be submitted to the Andhra Pradesh State Council of Higher Education.
