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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

10. Funds for the conduct of the Ed.CET.

- (i) The amounts that are collected from the candidates towards cost of the application and the examination fee shall be directly credited into the account of the Secretary, Andhra Pradesh State Council of Higher Education, Hyderabad.
(ii)The Convener shall draw advances from the Andhra Pradesh State Council of Higher Education to incur necessary expenditure for items/services connected with the Ed.CETT and submit for audit to the Local fund Audit and report thereof be submitted to the Andhra Pradesh State Council of Higher Education.