Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act] State of Maharashtra - Subsection Section 63(1)(ii) in Poona University Act, 1974 (ii)two persons having special knowledge of Library Science and Library Administration, not being in the service of the University, to be nominated by the Executive Council.