Section 3(1)(b) in The Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(b) in The Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976

(b)The financial assistance in fatality cases will be sanctioned by the District Level Committee of the District concerned, consisting of the following:-

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 3(1)(b) in The Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976