Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Kerala - Subsection Section 30(2) in Kerala Factories Rules, 1957 (2)The illumination over all other interior parts of the factory over which persons employed pass shall, when and where a person is passing, be no less than 5 lux candles at floor level.
