Section 4(3) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982
(3)The Board shall consist of the following members, namely :-(a)a Chairman to be nominated by the State Government;(b)such number, as may be prescribed, of representatives of occupiers and workers to be nominated by the State Government ;Provided that both occupiers and workers shall have equal representation on the Board;(c)Such number of independent members as may be prescribed to be nominated by the State Government;(d)Secretary of the Board.
