Section 4(3)(b) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(b)such number, as may be prescribed, of representatives of occupiers and workers to be nominated by the State Government ;

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