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State of Andhra Pradesh - Section

Section 8 in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2012

8. For allotment of Indoor Stadium, Sports Complex, Gachibowli an amount of Rs. 1,20,000/- per 6 hours and Rs. 10,000/- per each extra hour will be collected, towards Air Condition operational charges, in addition to the base rates as tabulated above.